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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Sikkim - Subsection

Section 9(1)(e) in The Sikkim Labour Protection Act, 2005

(e)to maintain a record register with particulars of workers namely, names, father’s name / husband name, sex, age, temporary address, permanent address, designation, rates of wages, date of employment, nature of work with passport size photograph.