Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 17 in Bihar Settlement of Taxation Dispute Rules, 2020

17. The details of amount already deposited against disputed amount before commencement of the Act-

Challan no. Date on account of Tax/Interest/Penalty/Fine Amount deposited