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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Uttar Pradesh - Subsection

Section 64(3) in THE UTTAR PRADESH AVAS EVAM VIKAS PARISHAD ADHINIYAM, 1965

(3)The Tribunal shall consist of a civil judicial officer not below the rank of District Judge.Explanation. - The expression "District Judge" includes an Additional District Judge.