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[Cites 0, Cited by 1] [Section 84] [Entire Act]

State of Tamilnadu - Subsection

Section 84(c) in Tamil Nadu Panchayats Act, 1994

(c)discharge all the duties specifically imposed and exercise all the powers conferred on the Executive Authority and subject to all restrictions and conditions imposed, by or under this Act, exercise the executive power for the purpose of carrying out the provisions of this Act and be directly responsible for the due fulfillment of the purposes thereof.