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Chattisgarh High Court

S. P. Dubey vs State Of Chhattisgarh 15 Cont/538/2018 ... on 19 June, 2018

                               HIGH COURT OF CHHATTISGARH, BILASPUR
                                            Order Sheet
                                        WPS No. 663 of 2018
                                         S.P. Dubey -v- State of CG and others.




19-6-2018

Mr. Naseemuddin Ansari, Adv. for petitioner.

Mr. Dheeraj Wankhede, Govt. Adv. for the State. Counsel for the petitioner prays for time to file reply of I.A. No. 2 for vacating stay.

As prayed, 4 weeks time is granted to file reply. List the matter thereafter.

Sd/-

(Sharad Kumar Gupta) Judge Pathak