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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Himachal Pradesh - Subsection

Section 3(12) in Himachal Pradesh Private Forests Act, 1954

(12)"owner" includes a patta or jagir holder, lessee, mortgagee in possession, manager, trustee, receiver appointed by a competent court or a Court Wards in respect of property under the superintendence or charge of such court;