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State of Telangana - Section

Section 49 in Telangana State Electrical Licensing Regulations, 2018

49. Supply to Installations.

- No supplier shall connect to the supply any installation or any additions or alteration to any existing installation unless a Licensed Electrical Contractor's completion-cum-test report, in Form 'W.R-I1' is produced.Provided that where the Secretary is satisfied that a contractor has unreasonably with held the issue of the completion-cum-test report, he may authorize the supplier to give supply on such conditions as he may prescribe.