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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Karnataka - Subsection

Section 29(5) in The Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004

(5)One third of the members of the Academic Council shall form quorum at a meeting of the Academic Council.Provided that if a meeting of the Academic Council is adjourned for want of quorum, no quorum shall be necessary at the next meeting for transaction of the same business.