Madhya Pradesh High Court
Smt. Laxmi Bai vs Netrapal Singh on 8 March, 2016
MA-2505-2015 (SMT. LAXMI BAI Vs NETRAPAL SINGH) 08-03-20 1 6 Shri].K. Jain, learned counsel for the appellants. Issue notice of LA. No. 15838/2015 to the respondents
on payment of process fee within seven days. (MISS VANDANA KASREKAR) JUDGE