Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Madhya Pradesh High Court

Smt. Laxmi Bai vs Netrapal Singh on 8 March, 2016

MA-2505-2015

(SMT. LAXMI BAI Vs NETRAPAL SINGH)
08-03-20 1 6

Shri].K. Jain, learned counsel for the appellants.
Issue notice of LA. No. 15838/2015 to the respondents

on payment of process fee within seven days. (MISS VANDANA KASREKAR) JUDGE