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State of Telangana - Section

Section 11A in Water (Prevention and Control of Pollution) Act, 1974

11A. [ Delegation of powers to Chairman. [Inserted by section 7, Act 44 of 1978 (w.e.f. 12-12-1978).]

- The Chairman of a Board shall exercise such powers and perform such duties as may be prescribed or as may, from time to time, be delegated to him by the Board.]