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[Cites 0, Cited by 0] [Section 155] [Entire Act]

State of Jharkhand - Subsection

Section 155(d) in Bihar Education Code, 1961

(d)Matriculate teachers who have successfully completed the Junior Training Course for Non-Matriculate trained teachers but who have subsequently passed the Secondary School Examination will be treated for purposes of pay as trained Matriculates with effect from 1st April 1956.