Himachal Pradesh High Court
CRMP/3778/2024 on 19 September, 2024
Author: Sandeep Sharma
Bench: Sandeep Sharma
.
Abhishek Sharma v. State of Himachal Pradesh CrMP No. 3778 of 2024 in CrMMO No. 1194 of 2023 19.9.2024 Present: Mr.Udit Shaurya Kaushik, Advocate, for the applicant/petitioner.
Mr. Rajan Kahol, Mr. Vishal Panwar and Mr. B.C. Verma, Additional Advocates General with Mr. Ravi Chauhan, Deputy Advocate General, for the State.
Reply to the application be filed within two weeks.
List on 4.10.2024.
September 19, 2024 (Sandeep Sharma),
manjit Judge
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