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[Cites 0, Cited by 0] [Section 19P(1)] [Section 19P] [Entire Act]

Union of India - Subsection

Section 19P(1)(a) in Inland Vessels Act, 1917

(a)refusing to register any inland [mechanically propelled vessel] [Substituted by Act 35 of 1977, Section 5, for " steam-vessel" (w.e.f. 1.5.1978).] under section 19F; or