Section 63(2)(a) in Assam General Sales Tax Act, 1993

[Cites 0, Cited by 0] [Section 63(2)] [Section 63] [Entire Act]

State of Assam - Subsection

Section 63(2)(a) in Assam General Sales Tax Act, 1993

(a)"Company means a body corporate, and includes

(i)A firm, and

(ii)An association of persons or a body of individuals whether incorporated or not;