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[Cites 0, Cited by 0] [Section 101(2)] [Section 101] [Entire Act]

State of Rajasthan - Subsection

Section 101(2)(a) in Rajasthan Panchayati Raj Act, 1994

(a)that, in a case falling under Clause (a) of that Sub-section, a Panchayat shall be established for the local area declared to be a Panchayat Circle; or