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Delhi High Court - Orders

Yogendra Kumar & Ors vs The State & Anr on 5 February, 2019

Author: R.K.Gauba

Bench: R.K.Gauba

$~10
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      CRL.M.C. 552/2018
       YOGENDRA KUMAR & ORS                         ..... Petitioners
                          Through: Mr. Devender Singh Shokya and Mr.
                          Shireesh Kumar Singh, Advocates

                          versus

       THE STATE & ANR                      ..... Respondents
                     Through: Mr. Sanjeev Sabharwal, APP for State
                     with ASI Jagmohan
                     Mr. Satish Kumar and Mr. Nitish Kumar,
                     Advocates for R-2
       CORAM:
       HON'BLE MR. JUSTICE R.K.GAUBA
                     ORDER

% 05.02.2019 The petitioners have not filed on record proof of payment in terms of the memorandum of understanding on the basis of which quashing of the criminal case is sought. The petitioners shall file the same well in time before the next date of hearing.

Be listed on 23.07.2019.

R.K.GAUBA, J FEBRUARY 05, 2019 yg