Delhi High Court - Orders
Yogendra Kumar & Ors vs The State & Anr on 5 February, 2019
Author: R.K.Gauba
Bench: R.K.Gauba
$~10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 552/2018
YOGENDRA KUMAR & ORS ..... Petitioners
Through: Mr. Devender Singh Shokya and Mr.
Shireesh Kumar Singh, Advocates
versus
THE STATE & ANR ..... Respondents
Through: Mr. Sanjeev Sabharwal, APP for State
with ASI Jagmohan
Mr. Satish Kumar and Mr. Nitish Kumar,
Advocates for R-2
CORAM:
HON'BLE MR. JUSTICE R.K.GAUBA
ORDER
% 05.02.2019 The petitioners have not filed on record proof of payment in terms of the memorandum of understanding on the basis of which quashing of the criminal case is sought. The petitioners shall file the same well in time before the next date of hearing.
Be listed on 23.07.2019.
R.K.GAUBA, J FEBRUARY 05, 2019 yg