Section 4(2) in The Punjab Industrial Housing Rules, 1982
(2)Two per cent of the houses available shall be reserved for allotment to the blind or orthopaedically handicapped industrial workers who -(i)are otherwise eligible for allotment under this rule;(ii)apply in the specified form of application alongwith a medical certificate from a Government Hospital/Dispensary stating the nature and extent of blindness or orthopaedic handicap.
