Section 2(4) in Rajasthan Electricity Regulatory Commission (Renewable Energy Obligation) Regulations, 2007

[Cites 0, Cited by 0] [Section 2] [Entire Act]

(4)All words and expressions appearing in these regulations shall bear the meaning assigned to them in the following order:

(a)The RERC (Tariff for CPP) Regulations, 2007.

(b)The RERC (Terms and Conditions for Open Access) Regulations, 2004.

(c)The Electricity Act 2003.

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