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[Cites 0, Cited by 0] [Section 78(2)] [Section 78] [Entire Act]

NCT Delhi - Subsection

Section 78(2)(ii) in Delhi Juvenile Justice (Care and Protection of Children) Rules, 2009

(ii)send a copy of the information to the Officer-in-charge of the institution where the child is placed for care and protection at the time of the transfer order.