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[Cites 0, Cited by 0] [Section 24(3)] [Section 24] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 24(3)(n) in North East Frontier Technical University (Neftu) Arunachal Pradesh Act, 2014

(n)To make special provisions for students belonging to the state of Arunachal Pradesh or other states for admission in any course of the University or in a constituent college, affiliated college, off-campus centre, off-shore campus, regional centre or study centre ;