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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Assam - Subsection

Section 17(1)(a) in The Assam Highway Act, 1989

(a)the restriction imposed against the erection or re-erection of a building or the making or-extending of any excavation of the laying out of any means of access on or across land laying in between the control line and the middle of a highway under sub-section (1) of Section 13 or sub-section (1) of Section 14.