Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 247] [Entire Act]

State of Rajasthan - Subsection

Section 247(v) in Rajasthan Land Revenue (Land Records) Rules, 1957

(v)The Collector shall submit an annual return in the above form to the Commissioner of the division on the 1st December in each year, and shall carry out any repairs to those pillar that the Commissioner may desire him to make for which he will provide funds.