Gujarat High Court
Sterlite Technologies Limited vs Space Application Centre on 10 August, 2018
Author: M.R. Shah
Bench: M.R. Shah
C/IAAP/126/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/PETN. UNDER ARBITRATION ACT NO. 126 of 2018
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STERLITE TECHNOLOGIES LIMITED
Versus
SPACE APPLICATION CENTRE
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Appearance:
MR SUJAL S SHAH(3185) for the PETITIONER(s) No. 1
for the RESPONDENT(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE M.R. SHAH
Date : 10/08/2018
ORAL ORDER
Notice returnable on 31.08.2018.
(M.R. SHAH, J) KAUSHIK J. RATHOD Page 1 of 1