Bombay High Court
M/S. Abg Cement Ltd vs Shri Krishna Steels on 30 November, 2018
Before: Aniruddha M. Chandekar
Prothonotary & Senior Master.
Date: 30th November, 2018.
CALLED OUT FOR REJECTION :
60. NMAL/938/2015 ) Ms. Girija Yadav I/b Arunkumar & Associates,
APPL/312/2015 ) Advocate for the Applicant.
CP/849/2014 )
) P.C.: The Applicant and/or his/her Advocate to
) remove office objections on the Application and to get
) the same numbered and/or registered on or before
) 28.12.2018, failing Application to stand rejected under
) the provisions of O.S. Rule 986 for non-compliance of
) office objections.
61. NMAL/940/2015 ) Ms. Girija Yadav I/b Arunkumar & Associates,
APPL/313/2015 ) Advocate for the Applicant.
CP/320/2014 )
) P.C.: The Applicant and/or his/her Advocate to
) remove office objections on the Application and to get
) the same numbered and/or registered on or before
) 28.12.2018, failing Application to stand rejected under
) the provisions of O.S. Rule 986 for non-compliance of
) office objections.
62. NMAL/958/2015 ) None present
APPL/320/2015 )
NMS/1312/2015 ) P.C.: The Applicant and/or his/her Advocate to
S/618/2014 ) remove office objections on the Application and to get
) the same numbered and/or registered on or before
) 28.12.2018, failing Application to stand rejected under
) the provisions of O.S. Rule 986 for non-compliance of
) office objections.
63. NMAL/960/2015 ) None present
APPL/319/2015 )
NMS/1191/2011 ) P.C.: The Applicant and/or his/her Advocate to
S/1889/2011 ) remove office objections on the Application and to get
) the same numbered and/or registered on or before
) 28.12.2018, failing Application to stand rejected under
) the provisions of O.S. Rule 986 for non-compliance of
) office objections.
30/11/2018Prothonotary and Senior Master ::: Uploaded on - 06/12/2018 ::: Downloaded on - 30/12/2018 12:07:36 :::