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Bombay High Court

M/S. Abg Cement Ltd vs Shri Krishna Steels on 30 November, 2018

                                                  Before: Aniruddha M. Chandekar
                                                  Prothonotary & Senior Master.
                                                  Date: 30th November, 2018.
CALLED OUT FOR REJECTION :

60.   NMAL/938/2015            )   Ms. Girija Yadav I/b Arunkumar & Associates,
      APPL/312/2015            )   Advocate for the Applicant.
      CP/849/2014              )
                               )   P.C.:       The Applicant and/or his/her Advocate to
                               )   remove office objections on the Application and to get
                               )   the same numbered and/or registered on or before
                               )   28.12.2018, failing Application to stand rejected under
                               )   the provisions of O.S. Rule 986 for non-compliance of
                               )   office objections.


61.   NMAL/940/2015            )   Ms. Girija Yadav I/b Arunkumar & Associates,
      APPL/313/2015            )   Advocate for the Applicant.
      CP/320/2014              )
                               )   P.C.:       The Applicant and/or his/her Advocate to
                               )   remove office objections on the Application and to get
                               )   the same numbered and/or registered on or before
                               )   28.12.2018, failing Application to stand rejected under
                               )   the provisions of O.S. Rule 986 for non-compliance of
                               )   office objections.

62.   NMAL/958/2015            )   None present
      APPL/320/2015            )
      NMS/1312/2015            )   P.C.:       The Applicant and/or his/her Advocate to
      S/618/2014               )   remove office objections on the Application and to get
                               )   the same numbered and/or registered on or before
                               )   28.12.2018, failing Application to stand rejected under
                               )   the provisions of O.S. Rule 986 for non-compliance of
                               )   office objections.

63.   NMAL/960/2015            )   None present
      APPL/319/2015            )
      NMS/1191/2011            )   P.C.:       The Applicant and/or his/her Advocate to
      S/1889/2011              )   remove office objections on the Application and to get
                               )   the same numbered and/or registered on or before
                               )   28.12.2018, failing Application to stand rejected under
                               )   the provisions of O.S. Rule 986 for non-compliance of
                               )   office objections.



30/11/2018

Prothonotary and Senior Master ::: Uploaded on - 06/12/2018 ::: Downloaded on - 30/12/2018 12:07:36 :::