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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Andhra Pradesh - Subsection

Section 35(h) in The Andhra Pradesh Fire and Emergency Operations and Levy of Fee Rules, 2006

(h)The job such as Private Standby, pumping and others undertaken utilizing the men and machine power of the department shall be governed by the orders in the Andhra Pradesh Fire Service Manual. The Government, by any special order, may treat such paid jobs as free at their discretion; and