Punjab-Haryana High Court
Tek Chand vs Pala Ram on 19 September, 2022
Sr.No.211
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
RSA-4796-2010(O&M)
Date of decision:19.09.2022
Tek Chand and another ... Appellants
versus
Pala Ram and others ... Respondents
Coram: Hon'ble Mr. Justice Harkesh Manuja
Present: Mr. B.S.Bairagi, Advocate
for the appellant.
Mr. Sumeet Goel, Sr.Advocate with
Mr. Arushneeraj Vaid, Advocate
for respondents No.1 to 6.
None for respondents No.7 and 8.
Harkesh Manuja, J.(Oral)
Learned counsel for the appellants wishes to withdraw the present appeal.
Allowed as prayed for.
19th September, 2022 [HARKESH MANUJA]
Shivani Kaushik JUDGE
Whether speaking/reasoned Yes/No
Whether Reportable Yes/No
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