Supreme Court - Daily Orders
Wildlife First vs Ministry Of Forest And Environment on 20 February, 2023
ITEM NO.3 REGISTRAR COURT. 2 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. PAVANESH D.
Writ Petition(s)(Civil) No(s). 109/2008
WILDLIFE FIRST & ORS. Petitioner(s)
VERSUS
MINISTRY OF FOREST AND ENVIRONMENT & ORS. Respondent(s)
(ONLY LETTER DT. 03.02.2023 RECEIVED FROM DR. JAYANT SARODE,
DIRECTOR, NATIONAL COMMISSION FOR SCHEDULED TRIBES IS LISTED FOR
ORDERS )
Date : 20-02-2023 This petition was called on for hearing today.
For Petitioner(s)
Mr. P. K. Manohar, AOR
For Respondent(s)
Ms. G. Indira, AOR
Mr. Amrish Kumar, AOR
Mr. Abhishek Khanna, Adv.
Mr. Guntur Prabhakar, AOR
Mr. Debojit Borkakati, AOR
Mr. Anil Shrivastav, AOR
Mr. Devashish Bharuka, AOR
Mr. Gopal Singh, AOR
Mr. Vmz Chambers, AOR
Mr. Mahesh Kumar, Adv.
Mr. Nikhilesh Kumar, Adv.
Mr. Aniruddha Purushotham, Adv.
Ms. Devika Khanna, Adv.
Mrs. V.d. Khanna, Adv.
Mr. Shishir Deshpande, AOR
Mr. Rajat Joseph, AOR
Signature Not Verified
Ms. Deepanwita Priyanka, AOR
Digitally signed by
PRIYANKA MALIK
Date: 2023.02.20
16:47:45 IST
Reason:
Mr. Lokesh Sinhal, Sr. A.A.G.
Mr. B. K. Satija, A.A.G.
Mr. Rahul Khurana, Adv.
Ms. Himani Bhatnagar, Adv.
Mr. Sanjay Kumar Visen, AOR
Mr. Rajiv Shankar Dwivedi, Adv.
Ms. Tulika Mukherjee, AOR
Ms. Aastha Shrestha, Adv.
Mr. Beenu Sharma, Adv.
Mr. Nishe Rajen Shonker, AOR
Mrs. Anu K Joy, Adv.
Mr. Alim Anvar, Adv.
Mr. Saurabh Mishra, AOR
Mr. Sachin Patil, AOR
Mr. Pukhrambam Ramesh Kumar, AOR
Mr. Ranjan Mukherjee, AOR
Mr. Upendra Mishra, Adv.
Mr. Avijit Mani Tripathi, Adv.
Mr. P. V. Yogeswaran, AOR
Ms. K. Enatoli Sema, AOR
Ms. Limayinla Jamir, Adv.
Mr. Amit Kumar Singh, Adv.
Ms. Chubalemla Chang, Adv.
Mr. Prang Newmai, Adv.
Ms. Sharmila Upadhyay, AOR
Mr. Ajay Pal, AOR
Mr. Mayank Dahiya, Adv.
Ms. Sugandh Rathor, Adv.
Ms. Priyanka C., Adv.
M/S. Arputham Aruna And Co, AOR
Mr. M. Yogesh Kanna, AOR
Mrs. Rachna Gupta, AOR
Mr. Kamlendra Mishra, AOR
Mr. Gurmeet Singh Makker, AOR
Mr. Sandeep Singh, Adv.
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Ms. Liz Mathew, AOR
Mr. P. George Giri, AOR
Dr. P. George Giri, Adv.
Ms. Jasmin Kurian Giri, Adv.
Mr. Satya Mitra, AOR
Ms. Aparna Bhat, AOR
Ms. Karishma Maria, Adv.
Mr. Kaustubh Anshuraj, AOR
Ms. Srishti Agnihotri, AOR
Mr. Pratik R. Bombarde, AOR
Mr. Arjun Nanda, Adv.
Mr. Sumeer Sodhi, AOR
Mr. Vinod Sharma, AOR
M/S. Devasa & Co., AOR
Mr. Shekhar G Devasa, Adv.
Mr. Manish Tiwari, Adv.
Ms. Thasmitha Muthanna, Adv.
Mr. Prashanth Dixit, Adv.
Mr. Vishwanath Chaturvedi, Adv.
Mr. Shashi Bhushan Nagar, Adv.
Mr. Sunil Ambavelil, Adv.
Mr. P. V. Dinesh, AOR
Mr. Bineesh K, Adv.
Ms. Nida, Adv.
Ms. Akanksha Singh, Adv.
Mr. Vinod Chauhan, Adv.
Ms. Simran Sadyora, Adv.
Mr. Chandan Mishra, Adv.
Mr. Mukesh Kumar Tripathi, Adv.
Mr. Aravindh S., AOR
Ms. Uma Bhuvaneswari.c, Adv.
Mr. Abbas, Adv.
Dr. Joseph Aristotle S., AOR
Mr. Shobhit Dwivedi, Adv.
Mr. Aaditya A. Pande, AOR
Mr. Yuvaraj Baburao Gaikwad, Adv.
Mr. Siddharath Dharmadhikari, Adv.
Mr. Bharat Bagla, Adv.
Mr. Sourav Singh, Adv.
Mr. Vikas Bansal, AOR
Mr. Avijit Mani Tripathi, Adv.
Mr. T. K. Nayak, Adv.
Mr. Mahfooz A. Nazki, AOR
Mr. Polanki Gowtham, Adv.
Mr. Shaik Mohamad Haneef, Adv.
Mr. Shaik Mohamad Haneef, Adv.
Mr. T. Vijaya Bhaskar Reddy, Adv.
Ms. Rajeswari Mukherjee, Adv.
Mr. K. V. Girish Chowdary, Adv.
UPON hearing the counsel through Video Conference, the
Court made the following
O R D E R
A Letter has been received from the Director of National Commission for Scheduled Tribes, requesting for copies of complete set of Writ Petition (C) No. 109/2008 along with counter affidavits and additional affidavits, if any, filed in the said case, till date.
As requested, Registry to forthwith provide soft copies of the documents sought for.
Thereafter, the matter be listed before the Hon’ble Court, as per rules.
PAVANESH D. Registrar pm