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[Cites 0, Cited by 0] [Section 81(1)] [Section 81] [Entire Act]

State of Tamilnadu - Subsection

Section 81(1)(d) in Tamil Nadu District Municipalities Act, 1920

(d)a scavenging tax to provide for expenses connected with the removal of rubbish, filth or the carcasses of animals from private premises; and