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State of Chattisgarh - Section

Section 18 in Chhattisgarh State Electricity Regulatory Commission (Redressal of Grievances of Consumers and Establishment of Forum and Electricity Ombudsman) Regulations, 2004

18.

The quorum for meeting of the forum shall be two and each member shall have one vote and in case of equality of votes on any issue the chairperson shall have a casting vote.