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State of Telangana - Section

Section 21 in Telangana Minor Forest Produce (Regulation of Trade) Act, 1971

21. Power to remove difficulty.

- If any difficulty arises in giving effect to the provisions of this Act, the Government may, subject to the provisions of section 23, by the notification, make such provisions, not inconsistent with the provisions of this Act as appear to them to be necessary or expedient for the purpose of removing the difficulty.