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[Cites 0, Cited by 0] [Section 91(1)] [Section 91] [Entire Act]

State of Goa - Subsection

Section 91(1)(iv) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(iv)Recovery from pay or such other amounts due to him of the whole or part of any pecuniary loss caused to the Board by negligence or breach of orders;