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State of Madhya Pradesh - Section

Section 5 in The M.P. Gram Nyayalaya Rules, 2001

5. Application fee.

- Every application/plaint filed with the Nyayalaya Sahayak shall be accompanied by a fee of rupees Ten which shall be payable in cash :Provided that where the Gram Nyayalaya is satisfied that the applicant is unable to pay prescribed fee on ground of indigence it may exempt such an applicant from the payment of fee.