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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Jharkhand - Subsection

Section 8(1A) in The Bihar Co-operative Societies Act, 1935

(1A)[ The State Government may by notification in the Official Gazette reduce the minimum number of membership of 10 persons for particular class of Co-operative Societies.] [Inserted by Act 39 of 1982.]