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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(4) in The Haryana Service of Engineers, Class I, Public Works Department (Building and Roads Branch), (Public Health Branch) and (Irrigation Branch) respectively Act, 1995

(4)All first direct appointments to the Service shall be made to the post of Assistant Executive Engineers :Provided that a direct appointment may, in exceptional circumstances, for reasons to be recorded in writing, be made to the post of Executive Engineer.