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[Cites 0, Cited by 0] [Section 12(7)] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(7)(ii) in The Rajasthan Land Revenue (Allotment and Conversion of Land for Saline Areas) Rules, 1970

(ii)transfer in the case of partnership shall be deemed to have taken place, if original allottee/partner reduce their stake to less than 50% and the conditions (a), (b) and (c) to clause (iii) below are fulfilled;