Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 10 in Bihar State Registered Dealers Accidental Death Grants Scheme, 2014 10. In the matter of owner of more than one registered Business Enterprises the amount of grant shall be paid to one Business Enterprise only.
