Supreme Court - Daily Orders
Giduturi Venkat Satya Prasad vs Giduturi Sreedevi on 1 October, 2015
Bench: Ranjan Gogoi, N.V. Ramana
ITEM NO.15 COURT NO.8 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
TRANSFER PETITION (CRIMINAL) NO(S). 392/2015
GIDUTURI VENKAT SATYA PRASAD PETITIONER(S)
VERSUS
GIDUTURI SREEDEVI AND ANR. RESPONDENT(S)
(WITH APPLN. (S) FOR EXEMPTION FROM FILING O.T. AND EX-PARTE STAY
AND OFFICE REPORT)
Date : 01/10/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s) Mr. D. Bharat Kumar, Adv.
Mr. Sayooj Mohandas M., Adv.
Mr. Vishal Arun, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Tag with Transfer Petition (Civil) No.743 of 2015 (Smt. Giduturi Sreedevi Vs. Sri Giduturi Venkata Satya Prasad Rao).
[VINOD LAKHINA] [ASHA SONI]
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Vinod Lakhina
Date: 2015.10.01
16:47:14 IST
Reason: