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Supreme Court - Daily Orders

Giduturi Venkat Satya Prasad vs Giduturi Sreedevi on 1 October, 2015

Bench: Ranjan Gogoi, N.V. Ramana

     ITEM NO.15                             COURT NO.8                   SECTION XVIA

                                 S U P R E M E C O U R T O F         I N D I A
                                         RECORD OF PROCEEDINGS

                            TRANSFER PETITION (CRIMINAL)      NO(S).    392/2015

     GIDUTURI VENKAT SATYA PRASAD                                         PETITIONER(S)

                                                   VERSUS

     GIDUTURI SREEDEVI AND ANR.                       RESPONDENT(S)
     (WITH APPLN. (S) FOR EXEMPTION FROM FILING O.T. AND EX-PARTE STAY
     AND OFFICE REPORT)

     Date : 01/10/2015 This petition was called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE RANJAN GOGOI
                          HON'BLE MR. JUSTICE N.V. RAMANA

     For Petitioner(s)                      Mr. D. Bharat Kumar, Adv.
                                            Mr. Sayooj Mohandas M., Adv.
                                            Mr. Vishal Arun, Adv.
     For Respondent(s)

                            UPON hearing the counsel the Court made the following
                                                  O R D E R

Tag with Transfer Petition (Civil) No.743 of 2015 (Smt. Giduturi Sreedevi Vs. Sri Giduturi Venkata Satya Prasad Rao).




                             [VINOD LAKHINA]                            [ASHA SONI]
                               COURT MASTER                            COURT MASTER




Signature Not Verified

Digitally signed by
Vinod Lakhina
Date: 2015.10.01
16:47:14 IST
Reason: