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State of Odisha - Section

Section 33 in The Orissa Bhoodan and Gramdan Rules, 1972

33. Recurring expenditure and non-recurring expenditure.

- The budget shall be prepared into two parts as detailed below. Part I shall show the receipt from different sources while Part II of the budged shall contain the Sub-parts viz., Part II (a) showing the recurring expenditure and Part II (b) the non-recurring expenditure under the units below :