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[Cites 0, Cited by 0] [Section 91(2)] [Section 91] [Entire Act]

State of Goa - Subsection

Section 91(2)(ii) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(ii)The penalties mentioned in sub-clause (i) to (iv) of clause (1) above may be inflicted by the Chairman of the Board on any employee of categories 'A' and 'B' working in the Office of the Board. An appeal against any such penalty inflicted by the Chairman shall lie to the Executive Council.