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[Cites 0, Cited by 0] [Section 12(4)] [Section 12] [Entire Act]

State of Tripura - Subsection

Section 12(4)(iv) in Tripura Value Added Tax Rules, 2005

(iv)by furnishing National savings Certificate or Kishan Vikash Patra. The Security furnished may, in the event of default of payment of any tax, penalty or other dues, be adjusted towards such tax, penalty or other dues.