Section 37(7) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.
(7)[The University shall have a continuous internal audit, and the report of such audit shall be submitted to the State Government as soon as possible after the end of every financial year] [Sub-sections (5) to (7) substituted by W. B. Act 31 of 1981.].
