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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Bihar - Subsection

Section 5(ii) in Nagar Parishad Daudnagar Plastic Waste Management Bye-laws, 2018

(ii)No person including a shopkeeper, vendor, wholesaler,retailer, trader, hawker, feriwala or sabjiwala shall sell or store or distribute or use any kind of plastic carry bags for storing or dispensing of any eatable or non-eatable goods or materials.