Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 17 in The Rajasthan Warehouses Rules, 1960

17. Liability of warehouseman for omissions.

- Where a warehouseman omits from a negotiable receipt any of the particulars set forth in Rule 12 he shall be liable for damages caused by such omission.