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[Cites 0, Cited by 0] [Section 68(1)] [Section 68] [Entire Act]

State of Nagaland - Subsection

Section 68(1)(c) in Nagaland Forest Act, 1968

(c)power to issue search-warrants under the Code of Criminal Procedure, 1898 [Now Code of Criminal Procedure, 1973 (2 of 1974)];