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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(1)(ci) in Kerala Municipality Building Rules, 1999

(ci)"verandah" means a covered area with at least one side open to the outside with the exception of parapet, trellis, jally or grill work on the open side;