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[Cites 0, Cited by 0] [Section 65] [Entire Act]

State of Bihar - Subsection

Section 65(v) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(v)Pawls and ratchet wheels of a hoist requiring disengagement of such pawls from such ratchet wheels, before the platform of such hoist, is lowered, are not used;