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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(1) in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006

(1)The Chairperson of the State Advisory Committee shall ho1 a office as such for a period of three years from the date on which his appointment is notified in the Tamil Nadu Government Gazette.