Allahabad High Court
Ramesh Bahadur Singh Bhadauria vs State Of U.P. And Others on 5 January, 2010
Author: Amar Saran
Bench: Amar Saran
Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20858 of 2007 Petitioner :- Ramesh Bahadur Singh Bhadauria Respondent :- State Of U.P. And Others Petitioner Counsel :- R.O.V.S. Chauhan Respondent Counsel :- Govt. Advocate,V Chauhan Hon'ble Amar Saran,J.
List of old cases revised.
None appears for the applicant to press this bail cancellation application.
Shri Vikram D. Chauhan files a counter affidavit on behalf of the accused-opposite parties. The application is accordingly rejected. Order Date :- 5.1.2010 Ishrat