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Allahabad High Court

Ramesh Bahadur Singh Bhadauria vs State Of U.P. And Others on 5 January, 2010

Author: Amar Saran

Bench: Amar Saran

Court No. - 47

Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20858 of 2007

Petitioner :- Ramesh Bahadur Singh Bhadauria
Respondent :- State Of U.P. And Others
Petitioner Counsel :- R.O.V.S. Chauhan
Respondent Counsel :- Govt. Advocate,V Chauhan

Hon'ble Amar Saran,J.

List of old cases revised.

None appears for the applicant to press this bail cancellation application.

Shri Vikram D. Chauhan files a counter affidavit on behalf of the accused-opposite parties. The application is accordingly rejected. Order Date :- 5.1.2010 Ishrat