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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(3) in The National Trust For Welfare Of Persons With Autism, Cerebral Palsy, Mental Retardation And Multiple Disabilities Rules, 2000

(3)A quarterly report in the prescribed format shall be given by the Local Level Committee to the Board or to the State level agency authorised by the Board giving particulars of the applications received and orders passed thereon.