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Allahabad High Court

Red Rose School Society, Lucknow vs Chief Commissioner Of Income ... on 7 July, 2010

Author: Devi Prasad Singh

Bench: Devi Prasad Singh

Court No. - 27

Case :- MISC. BENCH No. - 1762 of 2008

Petitioner :- Red Rose School Society, Lucknow
Respondent :- Chief Commissioner Of Income Tax,Lucknow
Petitioner Counsel :- R.B. Shukla
Respondent Counsel :- D.D. Chopra

Hon'ble Devi Prasad Singh,J.

Hon'ble Dr. Satish Chandra,J.

As prayed by Sri D. D. Chopra, learned counsel for the respondent, one week time is allowed for filing counter affidavit. Three days' thereafter for filing rejoinder affidavit. List in the week commencing 19.07.2010. Order Date :- 7.7.2010 KS/