Allahabad High Court
Red Rose School Society, Lucknow vs Chief Commissioner Of Income ... on 7 July, 2010
Author: Devi Prasad Singh
Bench: Devi Prasad Singh
Court No. - 27 Case :- MISC. BENCH No. - 1762 of 2008 Petitioner :- Red Rose School Society, Lucknow Respondent :- Chief Commissioner Of Income Tax,Lucknow Petitioner Counsel :- R.B. Shukla Respondent Counsel :- D.D. Chopra Hon'ble Devi Prasad Singh,J.
Hon'ble Dr. Satish Chandra,J.
As prayed by Sri D. D. Chopra, learned counsel for the respondent, one week time is allowed for filing counter affidavit. Three days' thereafter for filing rejoinder affidavit. List in the week commencing 19.07.2010. Order Date :- 7.7.2010 KS/